MANISHA BATRA

14,184 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• RAJVEER SINGH @ RAHUL v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-02)
• RANJEET SINGH ALIAS JEETU v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-02)
• KAVITA RANI AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-02)
• JASMINE KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-02)
• TARUN KUMAR SACHDEVA v. JOGINDER SINGH AND ANR — Punjab & Haryana High Court (2026-06-02)
• DIVYA BUDHIRAJA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-02)
• KAMLESH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-06-02)
• PARDEEP KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-02)
• KIRAT SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-02)
• POONAM BHARDWAJ AND ANOTHER v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2026-06-02)