MANISH PITALE, Y. G. KHOBRAGADE
1,624 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1624 |
Disposal nature
| DISPOSED OFF | 1588 |
| Withdrawn | 10 |
| DISMISSED | 8 |
| APPLICATION ALLOWED | 7 |
| Admitted/Allowed/Granted/Rule Absolute | 5 |
| CONVERTED TO OTHER TYPE | 3 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 2 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- MAHARASHTRA STATE POWER GENERATION COMPANY PVT LTD THROUGH ITS CHIEF MANAGING DIRECTOR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-10-13)
- VAISHALI VIJAY BURANDE v. THE STATE OF MAHRASHTRA AND OTHERS — Bombay High Court (2025-09-26)
- SHAIKH MOHAMAD HUSSAIN MAMU SHAIKH v. THE TAHASILDAR SHRIRAMPUR AND OTHERS — Bombay High Court (2025-09-26)
- UNITED SPIRITES LIMITED AND ANR v. STATE OF MAHARASHTRA WATER RESOURCES DEPARTMENT AND OTHERS — Bombay High Court (2025-09-26)
- SANTOSH SADASHIV UNHALE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-09-26)
- RAJARAM KISANRAO POTDAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-26)
- SHRI SHAMGIR SHIKSHAN SANSTHA SHIVNI THROUGH ITS DNYANESHWAR J PATIL AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-09-26)
- PRAKASHCHAND JAIN BAHUUDDESHIYA SANSTHA v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-09-26)
- NAMRATA RAVINDRA KAMBALE v. THE STATE OF MAHARASHTRA THROUGH ITS DEPUTY COLLECTOR AND OTHERS — Bombay High Court (2025-09-26)
- THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS v. SUNDAR MADHAV COSNTRUCTION THROUGH ITS PROP DEEPAK VISHWASRAO BHAMBRE — Bombay High Court (2025-09-26)
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