MANISH PITALE, VALMIKI MENEZES

94 recorded High Court judgment(s) · 2022–2022

Courts

Bombay High Court

ALLOWED	65
DISPOSED OFF AS A WITHDRAWN	6
DISMISSED AS WITHDRAWN	6
DISMISSED	6
DISPOSED OFF	5
PARTLY ALLOWED	3
RULE ABSOLUTE	1
DISMISSED FOR NON-PROSECUTION/DEFAULT	1

RAMESH MANOHAR MADAWI v. STATE OF MAH. THR. PSO PS ARVI DIST.WARDHA AND ANOTHER — Bombay High Court (2022-09-29)
MAH. RAJYA VIDYUT MANDAL SEVA NIVURUTTA KARMACHARI SANGH THR. ITS SECTY. AND ORS v. SECTY., MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA AND ORS — Bombay High Court (2022-09-29)
ABHINAY GYAN GANGESHWAR PRASAD THR. HIS POWER OF ATTORNEY ABHIMANYU SINGH S/O MADAN MOHAN SINGH v. STATE OF MAH. THR. PS INCHARGE RANA PRATAP NAGAR NAGPUR AND ANOTHER — Bombay High Court (2022-09-27)
MANISH S/O SHYAMSUNDAR BATRA v. STATE OF MAH. THR.PSO PS LAKADGANJ DIST.NAGPUR AND ANOTHER — Bombay High Court (2022-09-27)
SUNIL S/O JAGANNATH MOTE AND 2 OTHERS v. STATE OF MHA. THR. PSO PS AJNI DIST.NAGPUR AND ANOTHER — Bombay High Court (2022-08-30)
SAGAR SATISH SADAPHAL v. THE STATE OF MAHARASHTRA, THR. PSO, BELTARODI POLICE STATION, NAGPUR AND ANOTHER — Bombay High Court (2022-08-30)
ANIRUDH HARIHAR MANDAL v. STATE OF MAH. PSO PS TUMSAR DIST.BHANDARA — Bombay High Court (2022-08-30)
ARUNKUMAR S/O RAMDAS KHAIRE v. STATE OF MAH. THR. PSO PS MAHAGAON DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-08-30)
VILAS S/O BHAURAO SURJUSE v. ADDITIONAL CHIEF SECRETARY, GOVT. OF MAHARASHTRA, HOME DEPT. MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2022-08-30)
SHANTARAM S/O AMRUTRAO GOPNARAYAN v. STATE OF MAH. THR. PSO PS BALAPUR TQ. AND DIST.AKOLA AND 2 OTHERS — Bombay High Court (2022-08-30)