MANISH PITALE, G. A. SANAP

32 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• LATA W/O PRAMOD DANGRE v. STATE OF MHA. THR. PSO PS GHATANJI DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-09-22)
• KAILAS S/O. HIRAMAN SALVE v. THE STATE OF MAH. THR. P.S.O. KHADAN, TQ. AND DIST. AKOLA — Bombay High Court (2022-08-22)
• MOHAMMAD SOHEL S/O MOHAMMAD SHAKIL v. STATE OF MAHARASHTRA, THR. PSO, POLICE STATION, PATHROT, TQ. ACHALPUR, DIST. AMRAVATI AND ANOTHER — Bombay High Court (2022-08-20)
• DURGADAS DHANSING RATHOD AND 5 OTHERS v. STATE OF MAH. THR. PSO ARNI TQ.ARNI DIST.YAVATMAL AND ANOTHER — Bombay High Court (2022-08-20)
• SAMBHA @ BANDU VITHU BAWANE v. STATE OF MAH. THR. PSO SHEGAON TAH.WARORA DIST.CHANDRAPUR — Bombay High Court (2022-08-19)
• KANTABAI @ SURYAKANTA GAJANAN PANDE v. THE STATE OF MAH. THR. PSO PS JALGAON JAMOD DIST.BULDHANA AND ANOTHER — Bombay High Court (2022-08-19)
• NAMDEO S/O BHAIYYAJI NAGPURE AND OTHERS v. STATE OF MAH. THR. PSO, PS HUDKESHKAR, NAGPUR AND ANOTHER — Bombay High Court (2022-08-19)
• KASAM S/O GANGUBHAI BENIWALE AND ANOTHER v. STATE OF MAHARASHTRA, THR. PSO PS WASHIM, DIST. WASHIM AND 8 OTHERS — Bombay High Court (2022-08-19)
• SACHIN KALYANSINGH SENGER AND OTHERS v. STATE OF MAHARASHTRA THR. THE PSO PS KHADAN AKOLA AND ANOTHER — Bombay High Court (2022-08-19)
• PURUSHOTTAM S/O RAMULU ANASURI v. STATE OF MHA. THR. PSO DAMRANCHA SUB POLICE STATION DAMRANCHA TAH.AHERI DIST.GADCHIROLI — Bombay High Court (2022-08-19)