MANISH MATHUR

14,319 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

14319

Disposed off/Decided on merits	8211
Allowed/Partly Allowed on merits/Granted	2806
Allowed/Partly Allowed on merits	1110
Dismissed on merits/Rejected	569
DISMISSED AS WITHDRAWN	566
Dismiss other than merit(DD/Non Prosec./Abated)	533
DISMISSED AS NOT PRESSED	143
Consigned to Record	128

HEAD CONSTABLE , PNO-112465067, HAKIM SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2026-02-13)
HEAD CONSTABLE CIVIL POLICE , SAHAB JI RAO v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LUCKNOW AND 2 OTHERS — Allahabad High Court (2025-12-19)
RAM CHANDRA CHAUDHARY AND 34 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. SINCHAI VIBHAG LKO AND 2 OTHERS — Allahabad High Court (2025-12-19)
SURENDRA BAHADUR SINGH v. STATE OF U.P. THRU. SECY. REVENUE DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
DEEN DAYAL AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE LKO. AND 2 OTHERS — Allahabad High Court (2025-12-19)
AKSHAY SIWACH (S.I. PNO-231084347) v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-12-19)
ARJUN SINGH AND 28 OTHERS v. STATE OF U.P. THRU. SECY. IRRIGATION DEPTT. U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-12-19)
HARI PRATAP AND 2 OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. DEPTT. HORTICULTURE FOOD PROCESS. AND 2 OTHERS — Allahabad High Court (2025-12-19)
RAJAT KUMAR (CONSTABLE , PNO-190773409) v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME AND 2 OTHERS — Allahabad High Court (2025-12-19)
RAM ACHAL (HEAD CONSTABLE , PNO-952464413) v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME U.P. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)