MANISH KUMAR NIGAM

3,238 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

3238

Disposed off/Decided on merits	1591
Dismiss other than merit(DD/Non Prosec./Abated)	689
Dismissed on merits	323
(unspecified)	254
Allowed/Partly Allowed on merits	125
Consigned to Record	77
DISMISSED AS WITHDRAWN	74
DISMISSED AS NOT PRESSED	42

RAJARAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
RAJ KUMAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
VISHNU DATT TIWARI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
PRATEEK PANDEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
MOHAMMAD RASHID v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-17)
RAM MANOHAR AND ANOTHER v. STATE OF U.P. AND 21 OTHERS — Allahabad High Court (2026-05-17)
NANHI DEVI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
JABITA KHATOON v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
ANAND KUMAR SAINI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
RAM DAYAL v. STATE OF U.P. AND 27 OTHERS — Allahabad High Court (2026-05-17)