MANISH KUMAR

10,206 recorded High Court judgment(s) · 2019–2026

Courts

Allahabad High Court

10206

Dismiss other than merit(DD/Non Prosec./Abated)	2802
Disposed off/Decided on merits	2791
DISMISSED AS INFRUCTUOUS	1552
Allowed/Partly Allowed on merits/Granted	1204
DISMISSED AS NOT PRESSED	937
Dismissed on merits/Rejected	623
DISMISSED AS WITHDRAWN	121
Allowed/Partly Allowed on merits	102

JAMUNA PRASAD TIWARI v. JASJEET KAUR, DISTT. MAGISTRATE, SULTANPUR — Allahabad High Court (2026-03-17)
RAM AUTAR v. SRI NITISHWAR KUMAR PRINCIPAL SECRETARY BASIC and 2 ORS. — Allahabad High Court (2026-03-17)
SHITLA PRASAD SHUKLA v. SHIVASHISH SHUKLA AND OTHERS — Allahabad High Court (2026-03-17)
DR. AMIT KUMAR PANDEY v. SHRI SARDAR SINGH, DISTRICT INSPECTOR OF SCHOOL, PRATAPGARH — Allahabad High Court (2026-03-16)
GYANPEETH INTER COLLEGE LKO. THRU. MANAGER SUNITA GUPTA v. ABHISHEK PRAKASH D.M. LKO. — Allahabad High Court (2026-03-09)
VIRENDRA SINGH v. B.L. MEENA, PRIN.SECY. / ADDL. CHIEF SECY. COOPERTIVE, CIVIL SECRTT., LKO. — Allahabad High Court (2026-03-09)
AJAY YADAV v. GHANSHYAM BHARTIYA, TAHSILDAR, TAHSIL JAISINGHPUR, SULTANPUR — Allahabad High Court (2026-02-25)
ANAMIKA SHUKLA v. SRI ATUL KUMAR TEWARI BASIC SHIKSHA ADHIKARI GONDA — Allahabad High Court (2026-02-25)
KRISHNA CHANDRA v. SRI CHINTA MANI DWIVEDI DIRECTOR NATIONAL HIGHWAYS AUTHORITY — Allahabad High Court (2026-02-19)
KAYAM SINGH EX. DY.SUPERINTENDENT OF POLICE v. SRI DEVASHISH PANDA PRIN.SECY.HOME CIVIL SECTT.LKO.and ORS — Allahabad High Court (2026-02-12)