MANISH CHOUDHURY, . YARENJUNGLA LONGKUMER

33 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SRI JALAH SOREN v. THE STATE OF ASSAM — Gauhati High Court (2025-07-18)
• SEKUL ISLAM BARBHUYAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-07-18)
• MAMPI BEGUM LASKAR v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-07-18)
• SRI JAGANNATH RAY v. THE STATE OF ASSAM — Gauhati High Court (2025-07-18)
• JITEN BARMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-07-18)
• SAHID ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-07-17)
• SANJAY KARMAKAR @ SAUDO v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-07-13)
• JOYDEB PHONGLO AND 13 ORS. v. THE UNION OF INDIA AND 2 ORS. — Gauhati High Court (2025-07-13)
• SADEK ALI v. THE STATE OF ASSAMAND ANR. — Gauhati High Court (2025-07-13)
• UNION OF INDIA and 2 ORS, v. THE STATE OF ASSAM and 15 ORS, — Gauhati High Court (2025-07-13)