MANISH CHOUDHURY, . ROBIN PHUKAN

65 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• DHANIRAM GOUR v. THE STATE OF ASSAM — Gauhati High Court (2024-09-05)
• HIRANYA KANDHA @ HIREN KANDHA v. THE STATE OF ASSAM — Gauhati High Court (2024-08-19)
• SMTI SABITRI DEHINGIA v. STATE OF ASSAM AND ANR — Gauhati High Court (2024-08-19)
• ARUN TANTI v. THE STATE OF ASSAM — Gauhati High Court (2024-07-31)
• PINAK SANKAR BASU v. THE STATE OF ASSAM — Gauhati High Court (2024-07-18)
• SRI BIDUL KALITA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2024-07-17)
• MINTU CHUTIA v. THE STATE OF ASSAM — Gauhati High Court (2024-07-17)
• BIJAY SONAR v. THE STATE OF ASSAM — Gauhati High Court (2024-07-17)
• TEPHORO @ TEBOR KUJUR v. THE STATE OF ASSAM — Gauhati High Court (2024-06-25)
• JITEN SAIKIA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-06-25)