MANISH CHOUDHURY, . MITALI THAKURIA
84 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 84 |
Disposal nature
| Disposed Of | 34 |
| Allowed | 33 |
| Dismissed | 6 |
| Rejected | 4 |
| Closed | 4 |
| Dismissed on withdrawal with liberty to approach again | 3 |
Recent judgments
- SANJIB PAUL v. THE STATE OF ASSAM, — Gauhati High Court (2025-10-23)
- ANOWAR HUSSAIN BARBHUIYAN v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-10-23)
- MD ABDUL JALIL v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-10-23)
- AMIDUL ISLAM @ MD. AMIDUL ISLAM AND 3 ORS v. THE STATE OF ASSAM — Gauhati High Court (2025-10-22)
- MD. SOHRAB KHAN v. THE UNION OF INDIA AND ANR — Gauhati High Court (2025-09-25)
- SHRI RAM MILAN AND ANR v. THE UNION OF INDIA AND ANR — Gauhati High Court (2025-09-25)
- MD. SOHRAB KHAN v. THE UNION OF INDIA AND ANR — Gauhati High Court (2025-09-25)
- MD. ABDUL KALAM v. THE UNION OF INDIA AND ANR — Gauhati High Court (2025-09-25)
- ABDUL KALAM v. THE UNION OF INDIA AND ANR — Gauhati High Court (2025-09-25)
- MD. MUJIBUR RAHMAN v. NARCOTICS CONTROL BUREAU — Gauhati High Court (2025-09-25)
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