MANISH CHOUDHURY, . KAUSHIK GOSWAMI

32 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• AJOY BASUMATARY @ AJOY @ B.BUHUM @ BIRKHANG BASUMATRY AND 7 ORS. v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2025-01-29)
• JAGAT DAS v. THE STATE OF ASSAM — Gauhati High Court (2024-08-29)
• MUBID ALI @ MD. MOBID ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-08-13)
• MD. NAUSHAD ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-08-13)
• SARALA MANDAL v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-08-13)
• BIREN DAS @ BIRA v. THE STATE OF ASSAM — Gauhati High Court (2024-08-12)
• BAPAN DUTTA v. THE STATE OF ASSAM — Gauhati High Court (2024-08-12)
• JOGEN MUNDA v. THE STATE OF ASSAM — Gauhati High Court (2024-08-11)
• BABLU GOALA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-08-11)
• PADMADHAR DAS AND ANR. v. THE STATE OF ASSAM — Gauhati High Court (2024-08-08)