MANISH CHOUDHURY

179 recorded High Court judgment(s) · 2019–2025

Courts

Gauhati High Court

179

Disposed Of	134
Dismissed on withdrawal with liberty to approach again	15
Closed	10
Dismissed On withdrawal no order for such liberty	9
Allowed	6
Dismissed	5

SHRI NYAKWANG KONYAK v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-12-08)
SHRI M. LEIYANG v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2025-12-07)
SMTI. MOAMENLA, v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2025-12-07)
SHRI TALITOSHI AND 5 ORS v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-09-24)
SMTI. ASHINU SAVI v. STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2025-09-24)
SMTI.THUNGCHANBENI YANTHAN v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-09-22)
SHRI ATHOBU MEYASE v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-09-22)
MR. CHONCHITHUNG TUNGOE v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-09-18)
THE PRINCIPAL ACCOUNTANT GENERAL v. SMTI. ASONO NGANG AND 3 ORS — Gauhati High Court (2025-09-15)
THE PRINCIPAL ACCOUNTANT GENERAL v. SMTI. ASONO NGANG AND 3 ORS — Gauhati High Court (2025-09-15)