MANISH CHOUDHURY

6,199 recorded High Court judgment(s) · 2019–2026

Courts

Gauhati High Court

6199

Disposed Of	4224
Closed	557
Allowed	325
Dismissed	322
Dismissed As infractuous	223
Dismissed on withdrawal with liberty to approach again	220
Rejected	218
Dismissed On withdrawal no order for such liberty	58

SURAJ CHAUHAN v. THE STATE OF ASSAM — Gauhati High Court (2026-06-02)
SRI JONAH TERANG v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2026-05-28)
DILIP BORGOHAIN v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2026-05-28)
MEDNOMIC HEALTHCARE PRIVATE LIMITED v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-28)
HRD COMMERCIAL AND INDUSTRIAL SECURITY FORCE PVT LTD v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2026-05-28)
SAYED ISFAK HUSSAIN v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2026-05-28)
SRI PRAN KRISHNA DEY AND 10 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-05-28)
TAIZUL ISLAM v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2026-05-28)
MAKBUL HUSSAIN BARBHUYA v. THE UNION OF INDIA — Gauhati High Court (2026-05-28)
HUMA POWER AND TOWER PVT LTD v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2026-05-28)