MANINDRA MOHAN SHRIVASTAVA,YOGENDRA KUMAR PUROHIT

24 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• JASWANT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• DEBI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• KESHA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-12-13)
• SHAKTI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)
• ASTHA VYAS v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)
• MAHENDRA JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)
• AJMER VIDYUT VITRAN NIGAM LIMITED (AVVNL) v. J.K. CEMENT LTD., — Rajasthan High Court (2023-12-12)
• SADDAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)
• OMVEER v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)
• PRAKASH CHAHAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-12-12)