LexMANINDRA MOHAN SHRIVASTAVA, . VIMLA SINGH KAPOOR
1,007 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1007 |
Disposal nature
| DISMISSED | 541 |
| ALLOWED | 202 |
| DISPOSED OFF | 137 |
| REJECTED | 54 |
| PARTLY ALLOWED | 31 |
| D.F.D.(DISSMISSED ON DEFAULT) | 22 |
| WITHDRAWN | 11 |
| ABATED | 4 |
Recent judgments
- SMT. AASHA VERMA v. SUNIL VERMA — Chhattisgarh High Court (2021-10-07)
- RAMESHRA AMLESH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-06)
- S K S POWER GENERATION (CHHATTISGARH) LTD. v. M/S I S C PROJECTS PVT. LTD. — Chhattisgarh High Court (2021-10-05)
- DR. KHURSHEED KHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-05)
- VINOD KUMAR SONI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-10-04)
- SOUMITRA RAI v. RUPA RAI — Chhattisgarh High Court (2021-10-04)
- Smt. Tanveer Kaur v. Chetan Singh Chhabra — Chhattisgarh High Court (2021-10-04)
- Annulata @ Devika Tiwari v. Dinesh Kumar Tiwari — Chhattisgarh High Court (2021-10-01)
- SMT. MADHAVI YADU v. SUNIL CHANDRA YADU — Chhattisgarh High Court (2021-09-29)
- SMT. ANITA SEN v. MANOJ SEN — Chhattisgarh High Court (2021-09-29)