MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

300 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• RADICO KHAITAN LTD v. STATE AND ORS — Rajasthan High Court (2025-05-27)
• M/S ASSOCIATED ALCOHOLS AND BR v. STATE AND ORS — Rajasthan High Court (2025-05-27)
• UNION OF INDIA v. M/S UDAIPUR ENTERTAINMENT WORLD PVT. LTD. — Rajasthan High Court (2025-03-28)
• BHANWAR LAL SORAN S/O SUVA RAM v. THE UNION OF INDIA — Rajasthan High Court (2025-02-14)
• VIVEK DIXIT S/O SURESH KUMAR SHARMA v. RAJASTHAN STAFF SELECTION BOARD — Rajasthan High Court (2025-02-14)
• DR. HARPRASAD SHARMA SON OF SHRI GIRDHARLAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
• NARENDRA KUMAR SHARMA S/O SHRI PHOOL CHAND SHARMA v. DR. ARUSHI MALIK — Rajasthan High Court (2025-02-14)
• HARISH YADAV S/O RAMCHANDRA YADAV v. CIRCLE OFFICER SUB REGISTRAR — Rajasthan High Court (2025-02-14)
• DR. SATISH KUMAR MISHRA S/O MURARI LAL MISHRA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
• DR MAHESH CHANDRA SHUKLA S/O BHAGWATI SHANKER SHUKLA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)