MANINDRA MOHAN SHRIVASTAVA, SHARAD KUMAR GUPTA

31 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• PRADEEP AGRAWAL v. ASHISH MISHRA — Chhattisgarh High Court (2021-02-03)
• STATE OF CHHATTISGARH v. NITIN AHUJA — Chhattisgarh High Court (2021-02-03)
• KISHORE PRAJAPATI v. SMT MANISHA PRAJAPATI — Chhattisgarh High Court (2020-01-13)
• SMT. MAHESHWARI RAJPUT v. DURPAT KUMAR RAJPUT — Chhattisgarh High Court (2020-01-13)
• CHHATRAPAL LAHRE v. SMT. RAJNI LAHRE — Chhattisgarh High Court (2020-01-13)
• SMT. BUNDKUNWAR v. SHRI SATYANARYAN PANDEY — Chhattisgarh High Court (2020-01-06)
• TEJRAM DESHMUKH v. Smt. Versha Deshmukh — Chhattisgarh High Court (2020-01-06)
• SUBHASHREE SAHU v. PRADEEP KUMAR SAMAL — Chhattisgarh High Court (2020-01-06)
• SMT. NISHA DAHARIYA v. PARAS DAHARIY — Chhattisgarh High Court (2020-01-06)
• GAJENDRA PRASAD SHARMA v. DEEPAK JAIN and OTHERS — Chhattisgarh High Court (2018-07-27)