MANINDRA MOHAN SHRIVASTAVA, RAM PRASANNA SHARMA

21 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• M/s S M C Power Generation Ltd. v. Dilip Bhai Patel — Chhattisgarh High Court (2020-05-15)
• STATE OF CHHATTISGARH v. MD. IMTIYAZ KHAN @ SADDAM — Chhattisgarh High Court (2019-09-02)
• Kishore @ Babu @ Tichar Bhatra And Ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2019-02-22)
• STATE OF CHHATTISGARH v. MANOJ EKKA — Chhattisgarh High Court (2019-02-22)
• STATE OF CHHATTISGARH v. JAGDISH KUJUR — Chhattisgarh High Court (2019-02-22)
• Jembo @ Jamura@suraj Naag v. The State Of Chhattisgarh — Chhattisgarh High Court (2019-02-22)
• Swarup Singh v. State Of Chhattisgarh — Chhattisgarh High Court (2019-02-22)
• STATE OF CHHATTISGARH v. NETRAM SINGH RATHORE — Chhattisgarh High Court (2019-02-21)
• STATE OF CHHATTISGARH v. VIJAY SIDAR — Chhattisgarh High Court (2019-02-21)
• Shani Kumar v. State Of Chhattisgarh — Chhattisgarh High Court (2019-02-21)