MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

744 recorded High Court judgment(s) · 2018–2024

Courts

Disposal nature

Recent judgments

• PRINCIPAL SECRETARY, ANIMAL HUSBANDRY DEPARTMENT v. R.S. TRIVEDI S/O SHRI MADHUKAR JI SHASTRI — Rajasthan High Court (2024-10-19)
• N.L. JANGID S/O SHRI VIJAI LAL v. UNION OF INDIA — Rajasthan High Court (2024-10-19)
• SMT. ANITA DEVI WIFE OF SHRI RAM KUMAR SINGH, v. PAWAN KUMAR GOYAL — Rajasthan High Court (2024-10-19)
• RAJENDRA PRASAD SHARMA S/O SHRI LAL CHAND JI SHARMA, v. PAWAN KUMAR GOYAL PRINCIPAL SECRETARY — Rajasthan High Court (2024-10-19)
• AMARJEET SINGH MAAN S/O SHRI CHET SINGH MAAN, v. SHRI BHAWANI SINGH DETHA — Rajasthan High Court (2024-10-19)
• RAM SINGH S/O SHRI SURAJBHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-19)
• UNION OF INDIA v. MOHAR SINGH SON OF SHRI LATE NATHU LAL — Rajasthan High Court (2024-10-19)
• MANMOHAN SHARMA S/O SHRI BRIJ BHAN SHARMA, v. SMT. ARPANA ARORA — Rajasthan High Court (2024-10-19)
• RATAN LAL NOLAKHA S/O LATE SHRI CHOTH MAL JI NOLAKHA, v. SHRI BHAWANI SINGH DETHA — Rajasthan High Court (2024-10-19)
• NARESH KUMAR S/O SHRI OM PRAKASH SHARMA, v. SHRI PAWAN KUMAR GOYAL — Rajasthan High Court (2024-10-19)