LexMANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN
360 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 360 |
Disposal nature
| DISPOSED OF | 236 |
| DISMISSED | 82 |
| ALLOWED | 35 |
| WITHDRAWN | 3 |
| MODIFIED | 1 |
| PARTLY ALLOWED | 1 |
| PEREMPTORY | 1 |
| PREMPTORY | 1 |
Recent judgments
- SURYA KUMARI AHARI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-27)
- MOHD. MOHSIN KHAN SAMRIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-20)
- SHANKAR RAM LAWADRIYA v. UNION OF INDIA — Rajasthan High Court (2025-01-17)
- KOTAK MAHINDRA BANK v. M/S SWASTIK DAIRY PRODUCTS — Rajasthan High Court (2025-01-17)
- STATE OF RAJASTHAN THROUGH ITS SECRETARY, HIGHER EDUCATION v. DR. DURGA PRASAD AGRAWAL SON OF SHRI RAM PRATAP AGRAWAL — Rajasthan High Court (2025-01-03)
- MANGILAL v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- PRAM SHARMA v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- NORANG PRAJAPAT v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- PALARAM v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- RAMNIWAS JAKHAR v. UNION OF INDIA — Rajasthan High Court (2024-12-19)