MANINDRA MOHAN SHRIVASTAVA,MUKESH RAJPUROHIT

93 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF RAJASTHAN v. SUDHA D/O NARESH KUMAR W/O VIRENDRA DANGI — Rajasthan High Court (2025-07-07)
• STATE OF RAJASTHAN v. VIMAL D/O SHYAM SUNDER — Rajasthan High Court (2025-07-02)
• THE STATE OF RAJASTHAN v. MONIKA KUMARI D/O SHRI RAM NIWAS, W/O SHRI MAHIPAL BHAMU — Rajasthan High Court (2025-07-02)
• THE STATE OF RAJASTHAN v. SUSHILA W/O SHRI DINESH KUMAR D/O PRATAP SINGH — Rajasthan High Court (2025-07-02)
• THE STATE OF RAJASTHAN v. DEENA KUMARI D/O SHRI RUGHBIR SINGH W/O SHRI RAMAVTAR — Rajasthan High Court (2025-07-02)
• SURAJMAL SHARMA S/O LATE SHRI MANNA LAL SHARMA, v. SHRI VISHRAM MEENA — Rajasthan High Court (2025-05-15)
• THE CONTROLLER OF EXAMINATION v. MANISH KUMAR S/O SURENDRA SINGH — Rajasthan High Court (2025-05-15)
• LAJWATI SODWANI W/O LATE SHRI HARISH KUMAR SODWANI v. SAMMAAN CAPITAL LIMITED — Rajasthan High Court (2025-05-15)
• RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED v. JOGENDRA NAGPAL S/O LATE SHRI K.R. NAGPAL — Rajasthan High Court (2025-05-15)
• SURENDRA KUMAR JAIN S/O LATE SHRI TEJBAHADUR SINGH v. RAJASTHAN SARKAR — Rajasthan High Court (2025-05-14)