LexMANINDRA MOHAN SHRIVASTAVA,FARJAND ALI
182 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 182 |
Disposal nature
| DISPOSED OF | 132 |
| DISMISSED | 39 |
| ALLOWED | 6 |
| WITHDRAWN | 4 |
| PEREMPTORY | 1 |
Recent judgments
- GRAM PANCHAYAT AJEETPURA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-08-23)
- THE STATE OF RAJASTHAN v. LALITA CHARPOTA — Rajasthan High Court (2022-11-10)
- THE STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)
- STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)
- STATE OF RAJASTHAN v. INDUS TOWER LTD., — Rajasthan High Court (2022-11-07)
- STATE OF RAJASTHAN v. INDUS TOWER LIMITED — Rajasthan High Court (2022-11-07)
- THE STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)
- THE STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)
- THE STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)
- STATE OF RAJASTHAN v. INDUS TOWER LTD. — Rajasthan High Court (2022-11-07)