MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR
573 recorded High Court judgment(s) · 2023–2025
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| Rajasthan High Court | 573 |
Disposal nature
| ALLOWED | 210 |
| DISPOSED OF | 173 |
| DISMISSED | 166 |
| WITHDRAWN | 18 |
| PARTLY ALLOWED | 4 |
| TRANSFERRED | 1 |
| INTERM ORDER | 1 |
Recent judgments
- HARI MOHAN DANGAYACH SON OF SHRI RAM BILAS DANGAYACH v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-01-30)
- RAKESH KUMAR VIJAY S/O SHRI NATHU LAL VIJAY v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-01-30)
- JITENDRA SINGH S/O DEV KARAN SINGH v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- SINGHAL BUILDERS v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- POORANMAL BAJYA S/O SURJARAM v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- MUKESH KUMAR YADAV S/O JHABAR MAL YADAV, v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- GITA DEVI W/O BANWARI LAL, v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- RAGHUVIR S/O HAIR RAM v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- PAWAN KUMAR S/O SHRI RAM JANGIR v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
- DHARMPAL SINGH S/O SHRI DUGAR SINGH v. UNION OF INDIA — Rajasthan High Court (2024-12-19)
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