LexMANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN
488 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 488 |
Disposal nature
| DISPOSED OF | 230 |
| DISMISSED | 206 |
| ALLOWED | 31 |
| WITHDRAWN | 17 |
| PEREMPTORY | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MS MAHENDRA TRAVELS v. DEPUTY COMMISSIONER — Rajasthan High Court (2024-09-10)
- M/S GURUNANAK ARECANUT TRADERS v. ADDITIONAL COMMISSIONER — Rajasthan High Court (2024-03-07)
- JEEVAN SINGH RAJPUT S/O PANNE SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-01)
- PRINCIPAL COMMISSIONER OF INCOME TAX-I, v. M/S JEWELS EMPORIUM — Rajasthan High Court (2024-03-01)
- SARITA SEN D/O SHRI MADAN LAL SEN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-01)
- MANDIR THAKUR JI SHRI KALYAN JI VIRAJMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-03-01)
- M/S NAHAR INDUSTRIAL ENTERPRISES LIMITED v. UNION OF INDIA — Rajasthan High Court (2023-10-31)
- M/S NAHAR INDUSTRIAL ENTERPRISES LIMITED v. UNION OF INDIA — Rajasthan High Court (2023-10-31)
- M/S NAHAR INDUSTRIAL ENTERPRISES LIMITED v. UNION OF INDIA — Rajasthan High Court (2023-10-31)
- M/S NAHAR INDUSTRIAL ENTERPRISES LIMITED v. UNION OF INDIA — Rajasthan High Court (2023-10-31)