LexMANINDRA MOHAN SHRIVASTAVA
27,060 recorded High Court judgment(s) · 2007–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 27060 |
Disposal nature
| DISPOSED OFF | 13495 |
| DISMISSED | 7281 |
| ALLOWED | 4799 |
| WITHDRAWN | 573 |
| REJECTED | 497 |
| PARTLY ALLOWED | 299 |
| INFRUCTUOUS | 52 |
| NON PROSECUTION | 15 |
Recent judgments
- GULABCHAND GOLCHHA v. RAM SAJIWAN (DIED) THROUGH LRS 1.1 (A) RAMESH KUMAR GUPTA — Chhattisgarh High Court (2021-09-30)
- NAVED AHMAD v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-30)
- TAKESHWAR SINGH VERMA v. J. P. PATHAK — Chhattisgarh High Court (2021-09-30)
- VISHAM PATEL AND ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-30)
- Ramesh Kumar v. Ramsajiwan (Dead) Through Lrs. — Chhattisgarh High Court (2021-09-30)
- RAM SAJIWAN (DIED THROUGH LRS) v. SMT. SHANTI BAI — Chhattisgarh High Court (2021-09-30)
- ARUN CHOUHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-24)
- SAURABH KUMAR THAWAIT @ RAVI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-24)
- SHIVKUMAR KUJUR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-24)
- SAKUNDAR MAHALI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-09-24)