LexMANINDRA MOHAN SHRIVASTAVA
436 recorded High Court judgment(s) · 2009–2019
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 436 |
Disposal nature
| DISMISSED | 258 |
| DISPOSED OFF | 81 |
| PARTLY ALLOWED | 43 |
| ALLOWED | 41 |
| NON PROSECUTION | 7 |
| WITHDRAWN | 5 |
| INFRUCTUOUS | 1 |
Recent judgments
- ASSISTANT COMMISSIONER INCOME TAX, CIRCLE-2(1), v. SHRI PRAVEEN SALUJA — Chhattisgarh High Court (2019-09-27)
- SHARAD KUMAR KASHYAP v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-17)
- Manohar Lalwani v. Gaushala Pinijrapol — Chhattisgarh High Court (2019-05-17)
- INDU SONWANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-17)
- Ram Sharan Singh Bhadoriya v. State of Chhattisgarh — Chhattisgarh High Court (2019-05-17)
- Ashok Kumar Sindhi v. Gaushala Pinjrapol — Chhattisgarh High Court (2019-05-17)
- M/S R.K.ASSOCIATES AND HOTELIERS PVT LTD. v. COMMISSIONER (APPEALS) — Chhattisgarh High Court (2019-05-17)
- RAJESH KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-17)
- PREMCHAND v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-17)
- M/S R. K. ASSOCIATES AND HOTELIERS PVT. LTD. v. COMMISSIONER (APPEALS) — Chhattisgarh High Court (2019-05-17)