MANINDRA MOHAN SHRIVASTAVA

37 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• STATE OF RAJASTHAN v. RAM SHARAN SINGH S/O SH. NATHI SINGH — Rajasthan High Court (2025-05-12)
• M/S S.R. GLASS INDUSTRIES, v. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD., — Rajasthan High Court (2024-04-25)
• AKSHAY VERMA SON OF LATE SHRI DINESH KUMAR VERMA, v. LATE SMT. SITA DEVI VERMA WIFE OF LATE SHRI BHIM SINGH VERMA — Rajasthan High Court (2024-04-25)
• VIMLESH BAREGAMA S/O SHRI KHYALI LAL BRREGAMA v. MANGLAM CEMENT LTD. THROUGH ITS PRESIDENT, — Rajasthan High Court (2024-03-28)
• DJANGO NAVIGATION LTD v. INDO FERRO METAL PRIVATE LTD. — Rajasthan High Court (2023-12-01)
• M/S GYAN VASHISHT ENGINEER AND GOVERNMENT CONTRACTOR v. THE SECRETARY, INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA — Rajasthan High Court (2023-12-01)
• M/S AVNIKA SHARMA THROUGH ITS PROPRIETOR MS. AVNIKA SHARMA W/O SHRI KAMAL KUMAR SHARMA, v. NUCLEAR POWER CORPORATION OF INDIA LIMITED — Rajasthan High Court (2023-11-24)
• M/S MALECO FOODS v. M/S M.D. MOTORS — Rajasthan High Court (2023-11-24)
• M/S B.L. DEVELOPERS, v. SHRI SANJAY POONGLIA S/O LATE SHRI RIKHAB CHAND POONGLIA, — Rajasthan High Court (2023-11-24)
• SHRI KAN SINGH HADA S/O SHRI NAND SINGH HADA v. SHRI MAHAVEER PRASAD SAINI S/O SHRI MOOL CHAND SAINI — Rajasthan High Court (2023-11-24)