MANGESH S. PATIL, Y. G. KHOBRAGADE

1,043 recorded High Court judgment(s) · 2022–2025

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Courts

Bombay High Court

1043

Disposal nature

DISPOSED OFF	932
DISMISSED	38
Withdrawn	32
RULE ABSOLUTE	19
RULE DISCHARGED	14
DELAY CONDONATED/REJECTED.	3
Disposed off/Dismissed for default	1
Transfer to other court	1

Recent judgments

VIDYADEEP EDUCATIONAL SOCIAL AND CULTURAL TELUGU SOCEITY THROUGH ITS PRESIDENT AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
PROF. BHARAT GHAVANE SHIKSHAN PRASARAK MANDA THROUGH ITS PRESIDENT AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
GOGANATH BABA SHIKSHAN SANSTHA THROUGH ITS VICE PRESIDENT v. THE UNION OF INDIA THROUGH SECRETORY AND OTHERS — Bombay High Court (2025-06-19)
SRI GNANA SARASWATI BAHU UDDESHIYA SEVABHAVI SANSTHA THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
SADGURU BAHUDDESHIYA SEVA SANSTHA THROUGH ITS TREASURER AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
UNIVERSAL EDUCATIONAL SOCIAL AND CULTURAL SOCIETY THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
GANGAI SEVABHAVI SANSTHA THROUGH ITS SECRETARY AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
ZHELAM SEVABHAVI SANSTHA THROUGH ITS SECRETARY AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
YUVA BAHUDDESHIYA SEVABHAVI SANSTHA THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)
RADHAI EDUCATION SOCIETY THROUGH ITS PRESIDENT v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-06-19)