LexMANGESH S. PATIL, SHAILESH P. BRAHME
5,682 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 5682 |
Disposal nature
| DISPOSED OFF | 4849 |
| Withdrawn | 260 |
| APPLICATION ALLOWED | 228 |
| DISMISSED | 190 |
| Rejected at Admission stage | 51 |
| Admitted/Allowed/Granted/Rule Absolute | 32 |
| DELAY CONDONATED/REJECTED. | 12 |
| (unspecified) | 12 |
Recent judgments
- AADIVASI NOKARVARG THAKUR AND THAKAR SAMAJ UTKARSHA SANSTHA AND ANOTHER v. STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-02-27)
- AADIVASI NOKARVARG THAKUR AND THAKAR SAMAJ UTKARSHA SANSTHA AND ANOTHER v. STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-02-27)
- SHIVANNA NARSING GOSKULWAR v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-02-06)
- SHAIKH RAFE MOINUDDIN AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-02-06)
- SAURABH SHIVANNA GOSKULWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-02-06)
- SHIVANNA NARSING GOSKULWAR v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-02-06)
- SUSHANT SHIVANNA GOSKULWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-02-06)
- YASH KISHOR BAGUL AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-02-06)
- RUTUJA GANGADHAR PITLEWAD AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2025-01-23)
- THE STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY AND OTHERS v. SWAPNAJA VIDYASAGAR DRAVID @ ALKA PURSHOTTAM KALASKAR — Bombay High Court (2025-01-23)