MANGESH S. PATIL, SANDIPKUMAR C. MORE

20 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• VIENNA MULTIVENTURES PVT. LTD., THR SHRI AMARNATH MATADIN SHARMA v. M/S. CHALLANI GINNING AND PRESSING FACTORY, THR ITS PARTNER AND ORS — Bombay High Court (2023-10-31)
• MANOJ OMPRAKASH RATHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-04-20)
• JAISHREE W/O VISHNU KALSAIT AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-10-14)
• RAHUL SHANTARAM MAHAJAN AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-10-14)
• JAYASHREE W/O. SOURABH DEVDA v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-10-14)
• NILESH @ BANTI SUKLAL KAROSIYA (C-06) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-10-14)
• KULBHUSHAN KAKASAHEB DESHMUKH v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-10-14)
• SAURABH S/O DHANRAJ DEVDA AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-10-14)
• LALU SURESH CHANDRASINGH @ LALU CHOTA BIHARI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-10-14)
• BHASKAR KESHAV KUMBHARE (C-4846) v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-10-14)