MANGESH S. PATIL, S. G. CHAPALGAONKAR

886 recorded High Court judgment(s) · 2023–2025

Courts

Bombay High Court

886

DISPOSED OFF	748
Withdrawn	66
DISMISSED	38
RULE ABSOLUTE	10
RULE DISCHARGED	8
APPLICATION ALLOWED	7
DELAY CONDONATED/REJECTED.	6
PARTLY ALLOWED AND PARTLY DISMISSED	3

THE STATE OF MAHARASHTRA AND OTHERS v. DILIP VITTHALRAO VEDPATHAK AND OTHERS — Bombay High Court (2025-04-08)
PRAVIN JANARDHAN YESHWANTE v. CHIEF GENERAL MANAGER F AND A FINANCE AND ACCOUNTS DEPARTMENT AND OTHERS — Bombay High Court (2025-04-08)
SUMIT UTTAM METALWAD AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-04-08)
PRAVIN JANARDHAN YESHWANTE v. CHIEF GENERAL MANAGER HR AND OTHERS — Bombay High Court (2025-04-08)
KADUBA VITHOBA SALUNKE DIED THR LRS VACHALABAI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-01-16)
APPASAHEB KISAN GAIKWAD DIED THR LRS PRAYAGABAI AND ORS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-01-16)
GOPAL GANGARAM DAWKHAR DIED THROUGH LRS BABASAHEB RAVJI DAWKHAR DIED THROUGH LRS v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-01-16)
KADUBA VITHOBA SALUNKE AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANOTHER AND ANOTHER — Bombay High Court (2025-01-16)
THE UNION OF INDIA THROUGH THE COMMISSIONER AND OTHERS v. M/S NEW MAHAVIR CONSTRUCTION THROUGH ITS PROPRIETOR ANJANKUMAR CHANDRABHAN DEOSALE — Bombay High Court (2024-11-21)
THE UNION OF INDIA THROUGH THE COMMISSIONER AND OTHERS v. ANJANKUMAR CHANDRABHAN DEOSALE — Bombay High Court (2024-11-21)