MANGESH S. PATIL, R. M. JOSHI

56 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• JUBER MOHAMMAD SHAIKH AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-20)
• BHAGWAN SHIKSHAN PRASARAK MANDAL THR ITS SECRETARY v. THE STATE OF MAHARASHTRA THR THE SECRETARY AND ORS — Bombay High Court (2024-02-20)
• JITENDRASING HARSING RAJPUT v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-06)
• KESHAV MANOHAR KHADE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-06)
• SHAIKH JAVED SHAIKH SHERU v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-06)
• SARANYA CHINNUSAMY D/O CHINNUSAMY v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-06)
• KUNAL S/O. SATISH DINDE v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, AGRICULTURE DEPARTMENT, MANTRALAYA, MUMBAI — Bombay High Court (2024-02-06)
• THE STATE OF MAHARASHTRA v. DR.SUHAS KRISHNA DIVASE — Bombay High Court (2024-02-06)
• MAROTI BHAGWAN MADKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-02-06)
• MILINDKUMAR RAMESHRAO JOSHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-02-06)