MANGESH S. PATIL, PRAFULLA S. KHUBALKAR

1,906 recorded High Court judgment(s) · 2024–2025

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Courts

Bombay High Court

1906

Disposal nature

DISPOSED OFF	1876
Withdrawn	12
(unspecified)	10
DISMISSED	3
APPLICATION ALLOWED	2
Admitted/Allowed/Granted/Rule Absolute	2
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	1

Recent judgments

AGC INFRACON PVT LTD THROUGH ITS AUTHORIZED SIGNATORY MOHAMMAD ARIF KHAN ABDUL GAFFUR KHAN v. THE STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
M/S A. C. SHAIKH CONTRACTORS THROUGH ITS AUTHORISED REPRESENTATIVE SAHIL KHAN ARSHAD KHAN v. THE STATE OF MAHARASHTRA THROUGH PRINCIPLE SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
AGC INFRACON PVT LTD THROUGH ITS AUTHORIZED SIGNATORY MOHAMMAD ARIF KHAN ABDUL GAFFUR KHAN v. THE STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
MS A.C. SHAIKH CONTRACTORS THROUGH ITS AUTHORIZED REPRE. SAHIL KHAN ARSHAD KHAN v. THE STATE OF MAHARASHTRA THROUGH PRINCIPLE SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
AGC INFRACON PVT LTD THROUGH ITS AUTHORIZED SIGNATORY MOHAMMAD ARIF KHAN ABDUL GAFFUR KHAN v. THE STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
M/S J. P. ENTERPRISES JV THR ITS LEAD PARTER THR AUTHORIZED SIGNATORY v. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPLE SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
AGC INFRACON PVT LTD THROUGH ITS AUTHORIZED SIGNATORY MOHAMMAD ARIF KHAN ABDUL GAFFUR KHAN v. THE STATE OF MAHARASHTRA THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS — Bombay High Court (2025-05-09)
GRAM VIKAS MANDAL, RANJANGAON SHENPUNJI TQ. GANGAPUR DIST. AURANGABD THROUGH SECRETARYM.S.PHALKE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2025-05-06)
DIPALI NANDKISHOR PATADE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-05-06)
NILKANTH PANDITRAO AGHOR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-05-06)