MANGESH S. PATIL, NEERAJ P. DHOTE

362 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• SHRI HAMAL MATHADI KAMGAR MAJOOR SAHAKARI SANSTHA MARYADI SHRIRAMPUR THROUGH ITS CHAIRMAN v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-07-03)
• LAHANBAI CHANGDEV SAMBARE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-06-19)
• SHRI HAMAL MATHADI KAMGAR MAJOOR SAHAKARI SANSTHA MARYADI SHRIRAMPUR THROUGH ITS CHAIRMAN v. THE STATE OF MAHARASHTRA THROUGH ITS THE SECRETARY AND OTHERS — Bombay High Court (2024-06-19)
• PADMASHREE DR. VITTHALRAO VIKHE PATIL SAHAKARI SAKHAR KARKHANA LTD v. SHRI GANESH SAHAKARI SAKHAR KARKHANA LTD AND OTHERS — Bombay High Court (2024-03-15)
• ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS THU IT PRESIDENT AND CONVENER M A WAHU v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2024-02-02)
• ASSOCIATION OFCOLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS THU ITS PRESIDENT AND CONVENER M A WAHU v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2024-02-02)
• M/S GOPAL CONSTRUCTION GOVERNMENT REGISTRATION CONTRACTOR THROUGH ITS ASSISTANT v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2024-01-10)
• BHUMIKA RAVINDRA WALKHANDE MINOR LEGAL GUARDIAN HER FATHER RAVINDRA RAJARAM WALKHANDE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2023-12-19)
• SHEETAL GANESH SAWANT v. GANESH RAMAKANT SAWANT — Bombay High Court (2023-12-19)
• RAUT ENTERPRISES OPC PVT LTD THROUGH ITS PROPRIETOR ARUN NARAYAN RAUT v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED THROUGH OFFICE OF DIRECTOR AND OTHERS — Bombay High Court (2023-12-19)