LexMANGESH S. PATIL, M. M. SATHAYE
205 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 205 |
Disposal nature
| DISPOSED OFF | 85 |
| Withdrawn | 74 |
| APPLICATION ALLOWED | 34 |
| DISMISSED | 9 |
| CONVERTED TO OTHER TYPE | 3 |
Recent judgments
- VIJAY BABURAO AVHAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-03-24)
- PRAKASH KAMLAKAR PATHAK v. SONIYA SHEETY THE PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-03-24)
- AADIVASI KOLI SAMAJ SAMANVAY SAMITI THROUGH ITS CHIEF COORDINATOR AND ANOTHER v. THE STATE OF MAHARASHTRA THROGH ITS CHIEF SECRETARY AND OTHERS — Bombay High Court (2023-03-24)
- ANAND GOPINATH JADHAV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-03-24)
- ABDUL REHMAN BIN MUSALLAM BA MIDRIK CHAUSE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-03-24)
- DEVENDRA GOPALRAO AMBETKAR AND OTHERS v. ASHISH YEREKAR THE CHIEF EXECUTIVE OFFICER AND ANOTHER — Bombay High Court (2023-03-24)
- ANAND GOPINATH JADHAV AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-03-24)
- SACHIN SUDAMRAO KHATKALE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-03-24)
- GOPAL TUKARAM MARATHE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-03-24)
- PRAKASH KAMLAKAR PATHAK v. SONIYA SHEETY THE PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-03-24)