MANGESH S. PATIL

72 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• KHAJA BEE LATE IBRAHIM THRO. G.P.A. SAYYAD SAIDODDIN ALAUDDIN v. SK. RAFIUDDIN SK. ZAINUDDIN AND OTHERS — Bombay High Court (2022-04-04)
• SANTOSH BABURAO TARAV v. THE STATE ELECTION COMMISSION AND OTHERS — Bombay High Court (2021-10-22)
• BORSATI DHIRSING VALVI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)
• ANJALI BABASAHEB PATIL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-10-22)
• MANGAL RAJEBHAU MUNDHE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)
• SANDEEP VASANTRAO BHOLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)
• JIJABAI NAANATH GAIKWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)
• HARI LIMJI PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)
• SUDHAKAR BHAGWANRO NAGARGOJE SINCE DIED THROUGH HIS LRS VASANTI SUDHAKAR NAGARGOJE v. THE DISTRICT COLLECTOR AND OTHERS — Bombay High Court (2021-10-22)
• PARMESHWAR GANESHRAO SAWADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-10-22)