LexMANGESH S. PATIL, ABHAY S. WAGHWASE
659 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 659 |
Disposal nature
| DISPOSED OFF | 341 |
| APPLICATION ALLOWED | 129 |
| Withdrawn | 115 |
| DISMISSED | 61 |
| CONVERTED TO OTHER TYPE | 4 |
| RULE DISCHARGED | 2 |
| RULE ABSOLUTE | 2 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 1 |
Recent judgments
- NANASAHEB BABASAHEB DHARBALE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-08-23)
- AMBADAS SUNIL KALE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-08-11)
- RISHI KUMAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-06-09)
- GIRDHARILAL MADHAVDAS RAMRAKHYA AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2023-06-09)
- MAMTA RAJESH RANE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-05-04)
- SUDHAKAR JAGANNATHA DOLE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-05-04)
- KISHOR S/O PUNJA BHOSALE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-05-04)
- DR. ADARSH AMARNATH VATGE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-05-03)
- PRATIK JAYWANTRAO PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2023-05-03)
- NIYAZ AHMED SHAIKH (C-6513) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-05-03)