MANEESH SHARMA (V. J.)

61 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KRISHNA S/O HEERA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• SONU S/O OMPRAKASH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• ANTIMA SHARMA D/O RAMRAJ SHARMA, W/O SHUBHAM SHRINGI, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• MANISHA D/O SHRI HAZARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• SMT. SONAL DAUGHTER OF SHRI PRAKASH GURJAR, WIFE OF SHRI SHAKTI SINGH GURJAR, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• RITESH @ DEEPAK S/O SURESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• MANISHA DHAYAL D/O RAM SINGH DHAYAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• KOMAL YOGI WIFE OF KAMLESH BHURADIYA D/O MUKESH KUMAR YOGI, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• SHANKARLAL S/O MADHOLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-20)
• KAMLESH S/O HARJI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-19)