LexMANEESH SHARMA
1,312 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1312 |
Disposal nature
| DISPOSED OF | 606 |
| DISMISSED | 457 |
| ALLOWED | 147 |
| WITHDRAWN | 53 |
| PARTLY ALLOWED | 39 |
| PEREMPTORY | 9 |
| COMPROMISED | 1 |
Recent judgments
- MENTOR HOME LOANS INDIA LTD. v. THE SUPERINTENDENT OF POLICE — Rajasthan High Court (2026-05-22)
- JAGDISH PRASAD SAINI S/O SHRI OKARMAL v. MUNICIPALITY, DATARAMGARH — Rajasthan High Court (2026-05-22)
- RASHMI SHARMA W/O ANIL DUTT SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- TARACHAND MITTAL SON OF SHRI SATYA NARAYAN MITTAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- SANTOSH KUMAR SIHAG S/O BIRBAL RAM SIHAG v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
- PRATIBHA KHANDELWAL D/O SHRI ASHOK KUMAR KHANDELWAL v. INDIAN OIL CORPORATION LTD — Rajasthan High Court (2026-05-22)
- COSMOS INFRA ENGINEERING INDIA PVT. LTD. v. LAXMI BAI — Rajasthan High Court (2026-05-20)
- NIJLISH JAHAN, D/O ZAHEER AHMAD v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-20)
- AVDESH SHARMA S/O LATE SHRI SIYARAM SHARMA v. MANDIR SHRI KALYAN JI MAHARAJ DIGGI TRUST — Rajasthan High Court (2026-05-20)
- MANOHAR SINGH S/O SHRI JAMAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-20)