LexMANDHATA SINGH
1,972 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1972 |
Disposal nature
| ALLOWED | 691 |
| DISPOSED | 306 |
| D.F.D. FOR NON APPEARANCE | 261 |
| DISMISSED | 236 |
| WITHDRAWN | 191 |
| REJECTED | 187 |
| BAIL GRANTED | 98 |
| (unspecified) | 1 |
Recent judgments
- Birendra Kumar Yadav @ Tale Yadav v. The State Of Bihar — Patna High Court (2013-11-19)
- Bhupendra Nath Singh and Anr. v. State Of Bihar and Anr — Patna High Court (2013-11-19)
- Lal Mohan Singh and Ors. v. State Of Bihar and Anr — Patna High Court (2013-11-19)
- Ram Nihore Singh and Anr. v. The State Of Bihar — Patna High Court (2013-11-19)
- RAKESH KUMAR MALHOTRA @ R.K. MALHOTRA and ORS. v. THE STATE OF BIHAR and ANR. — Patna High Court (2013-11-19)
- Bindeshwar Yadav and Ors. v. State Of Bihar and Anr — Patna High Court (2013-11-18)
- Dwarika Prasad Agrawal and Anr. v. The Union Of India — Patna High Court (2013-11-18)
- Sangeeta Jaiswal v. The State Of Bihar and Ors — Patna High Court (2013-11-18)
- Vijay Kumar v. The State Of Bihar — Patna High Court (2013-11-18)
- Manmohan Prasad and Anr. v. State Of Bihar and Anr — Patna High Court (2013-11-18)