MANASH RANJAN PATHAK, . SUSMITA PHUKAN KHAUND

53 recorded High Court judgment(s) · 2023–2025

Courts

Gauhati High Court

Disposed Of	38
Dismissed	10
Dismissed on withdrawal with liberty to approach again	2
Allowed	2
Dismissed As infractuous	1

JAMINA BEGUM v. UNION OF INDIA AND 7 ORS. — Gauhati High Court (2025-04-09)
SANJIB TALUKDAR v. NATIONAL INVESTIGATION AGENCY AND ANR. — Gauhati High Court (2025-04-09)
ASHOK ALI v. SUSHANTA BISWA SARMA — Gauhati High Court (2025-01-29)
AJGAR ALI @ AJGAR @ AJGAR AH v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2025-01-29)
MOHIBON NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-01-29)
PRAMILA BISWAS AND 2 ORS. v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-01-26)
HANUFA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-01-23)
MARIOM NESSA @ MARIYAM NESA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-01-22)
RUP KUMAR DAS v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2025-01-21)
SALEHUDDIN AHMED v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2025-01-21)