MANASH RANJAN PATHAK, . SOUMITRA SAIKIA

25 recorded High Court judgment(s) · 2020–2024

Courts

Gauhati High Court

Disposed Of	11
Dismissed	7
Dismissed On withdrawal no order for such liberty	2
Dismissed on withdrawal with liberty to approach again	2
Closed	2
Allowed	1

MUSSTT JAHANARA PARBIN @ JAHANARA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2024-12-19)
RUMENA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-12-18)
MD. JONAB ALI@ JANEB ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-12-18)
AYESHA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-09-25)
ISLAM UDDIN MIRDHA @ ISLAM UDDIN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-09-25)
NASIMA KHATOON v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-09-22)
MD. KASHEM ALI v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2024-09-19)
MOYNUL HOQUE v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-05-27)
M/S J.C. STATIONERY (P) LTD. v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2022-05-27)
M/S. J. C. STATIONERY (P) LTD. v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2022-05-27)