MANASH RANJAN PATHAK, SONGKHUPCHUNG SERTO

42 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• NIMAI BARMAN v. THE STATE OF ASSAM — Gauhati High Court (2023-02-28)
• RATUL NATH v. THE STATE OF ASSAM — Gauhati High Court (2023-02-28)
• SAHAB UDDIN LASKAR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2023-02-28)
• SHRI HARI NATH DAS v. THE STATE OF ASSAM and ANR — Gauhati High Court (2023-02-28)
• MD IDRISH ALI @ ILIAS AHMED v. THE STATE OF ASSAM and ANR — Gauhati High Court (2023-02-28)
• MUSSTT MAMUDA BEGUM and ANR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-09-20)
• MD. KHAIRUL ISLAM v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-09-18)
• SRI GAGAN HAZARIKA v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2019-09-18)
• ABODIA BARJU @ RAMU v. THE STATE OF ASSAM — Gauhati High Court (2019-09-17)
• HUSSAIN AHMED, v. THE STATE OF ASSAM and 5 ORS, — Gauhati High Court (2019-09-17)