LexMANASH RANJAN PATHAK,. SIBO SANKAR MISHRA
78 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 78 |
Disposal nature
| Disposed Off | 47 |
| Withdrawn | 23 |
| Dismissed | 2 |
| Dismissed For Default/Non-Prosecution | 2 |
| Infructuous | 2 |
| Abated | 1 |
| Allowed | 1 |
Recent judgments
- LALIT KUMAR DASH v. STATE OF ODISHA — Orissa High Court (2026-05-27)
- DEEPANSU SEKHAR NANDA v. STATE OF ODISHA — Orissa High Court (2026-05-27)
- RAGHUNATH BARAL v. RAJASHREE SAHOO — Orissa High Court (2026-05-21)
- DIPTI SAMANTARAY @ DIPTI BAGHASINGH v. PADMA LOCHAN SAMANTARAY — Orissa High Court (2026-04-08)
- TARAKANTA MOHANTY v. BIDYUTLATA MOHANTY — Orissa High Court (2026-04-08)
- SURAJ PRAKASH JAIN v. ANJALI JAIN — Orissa High Court (2026-04-08)
- DHANANJAY BHOI v. DIPARANI BHOI — Orissa High Court (2026-03-25)
- STHITA PRAJNA DAS v. STATE OF ODISHA — Orissa High Court (2026-03-25)
- BUDU@BUDHIRAM SINGH v. STATE OF ORISSA — Orissa High Court (2026-03-25)
- AJAY XESS v. STATE OF ODISHA — Orissa High Court (2026-03-20)