MANASH RANJAN PATHAK,. SASHIKANTA MISHRA
24 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 24 |
Disposal nature
| Allowed | 9 |
| Dismissed | 8 |
| Partly Allowed | 4 |
| Rejected | 3 |
Recent judgments
- BHASKAR BEHERA v. STATE — Orissa High Court (2026-04-07)
- BHOKA SATNAMI v. STATE — Orissa High Court (2026-04-07)
- BASANTA KUMAR PRADHAN v. STATE — Orissa High Court (2026-03-31)
- LAMBU PRADHAN v. STATE — Orissa High Court (2026-03-31)
- DHARANI PRADHAN v. STATE — Orissa High Court (2026-03-31)
- DIJABAR SWAIN v. STATE — Orissa High Court (2026-03-31)
- ANIL BARUA v. STATE — Orissa High Court (2026-03-31)
- KHETRAMOHAN MOHANTY v. STATE — Orissa High Court (2026-03-31)
- K.BALAJI ACHARY v. STATE OF ORISSA — Orissa High Court (2026-03-19)
- PRAFULLA KUMAR DEHURY v. STATE — Orissa High Court (2026-03-19)
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