MANASH RANJAN PATHAK, . SANJAY KUMAR MEDHI
81 recorded High Court judgment(s) · 2019–2025
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| Gauhati High Court | 81 |
Disposal nature
| Disposed Of | 46 |
| Dismissed | 19 |
| Dismissed For Non-prosecution | 5 |
| Allowed | 5 |
| Dismissed on withdrawal with liberty to approach again | 2 |
| Rejected | 2 |
| Dismissed On withdrawal no order for such liberty | 1 |
| Dismissed As infractuous | 1 |
Recent judgments
- ARVIND KUMAR KHEMKA v. MEGHNA KHEMKA AND 11 ORS — Gauhati High Court (2025-06-10)
- ARABINDA BISWAS AND 4 ORS. v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2024-04-09)
- SARIFUN NESSA @ SARIFAN NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-04-09)
- AITULLAH PARAMANIK v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2024-04-09)
- MAZAM ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-04-03)
- MAZAM ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-04-03)
- SHIBU DEBNATH v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-04-03)
- SAYED ALI AND ANR. v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-04-03)
- MALEKA KHATOON v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2024-03-06)
- AMBIYA BIBI @ AMBIA KHATUN @ AMRIYA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-03-06)
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