MANASH RANJAN PATHAK, . PARTHIVJYOTI SAIKIA
60 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 60 |
Disposal nature
| Disposed Of | 34 |
| Dismissed For Non-prosecution | 9 |
| Dismissed | 9 |
| Dismissed on withdrawal with liberty to approach again | 3 |
| Dismissed On withdrawal no order for such liberty | 3 |
| Dismissed As infractuous | 2 |
Recent judgments
- MANIKJAN BIBI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2024-10-03)
- JAHURA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-10-03)
- MD. RAJAK ALI v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2024-01-24)
- CHABIRYAN BEGUM @ CHABIRUN @ SABIRUN @ SARIRON BEGUM @ NESHA @ NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2024-01-23)
- MD. SAHEB ALI @ SAHEB ALI MONDAL v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2024-01-21)
- HAZARAT ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-10-18)
- ATOWAR @ ATAR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-10-17)
- URMILA DAS v. UNION OF INDIA AND 7 ORS — Gauhati High Court (2023-10-17)
- KABJAN NESSA@FORJAN NESSA v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-10-17)
- RAHMAT ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-10-17)
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