MANASH RANJAN PATHAK, . MIR ALFAZ ALI

23 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• MD AKKASH ALI v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-04-20)
• SRI LILA SAIKIA v. STATE OF ASSAM — Gauhati High Court (2021-04-20)
• SHYAM RAJAK v. THE STATE OF ASSAM — Gauhati High Court (2021-04-20)
• MD ABDUL SAHID LASKAR and 4 ORS v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-04-20)
• MD JAKIR HUSSAIN v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-04-20)
• MD JIABUR RAHMAN v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-04-20)
• RAMAPADA SARMA v. THE STATE OF ASSAM and 6 ORS, — Gauhati High Court (2021-04-20)
• MD USTAR ALI BHUYAN @ OSTAR ALI BHUYAN and ANR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-04-20)
• MD ASAB UDDIN v. THE STATE OF ASSAM — Gauhati High Court (2019-04-12)
• MD. MUJAHIDUL ISLAM v. MD. KHAJA ALOM AND ANR. — Gauhati High Court (2019-03-28)