MANASH RANJAN PATHAK, . MANISH CHOUDHURY

23 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• LAKHINDRA @ LAKHINDAR ORANG v. THE STATE OF ASSAM — Gauhati High Court (2023-06-28)
• SRIMUNINDRA KUMAR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2023-06-28)
• PRABHAT CH. SEAL v. THE STATE OF ASSAM — Gauhati High Court (2023-06-28)
• HIFZUR RAHMAN CHOUDHURY v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-07-09)
• ANIL URANG v. THE STATE OF ARUNACHAL PRADESH. — Gauhati High Court (2020-06-26)
• SHRI BALAI KSHETRIYA and 3 ORS v. THE STATE OF ASSAM and ANR — Gauhati High Court (2020-06-26)
• SURESH URANG v. THE STATE OF ARUNACHAL PRADESH. — Gauhati High Court (2020-06-26)
• NOIDER ALI and 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-06-26)
• ANANDA MURA v. THE STATE OF ASSAM — Gauhati High Court (2020-06-26)
• BUDRAI KISKU v. THE STATE OF ASSAM — Gauhati High Court (2020-06-26)