MANASH RANJAN PATHAK

35 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ALOK RANJAN SAMANTARAY v. COMMISSIONER, BBSR MUNICIPAL CORPORATION, BBSR — Orissa High Court (2026-03-20)
• JOGENDRA LENKA v. STATE OF ODISHA — Orissa High Court (2026-03-20)
• KANHU CHARAN DAS v. UNION OF INDIA — Orissa High Court (2026-03-20)
• LILI SETHI v. STATE OF ODISHA — Orissa High Court (2026-03-20)
• DEEPAK GUPTA v. THE REGISTRAR (JUDICIAL) — Orissa High Court (2026-03-20)
• BASUDEV ROUT v. RDC, ODISHA, CUTTACK and ORS. — Orissa High Court (2026-03-20)
• BISWANATH SAHU v. STATE OF ODISHA — Orissa High Court (2026-03-20)
• BRUNDABAN MALIK v. STATE OF ODISHA — Orissa High Court (2026-03-20)
• M/S.MOVIE-EX A UNIT OF M/S BHAVANI CONNECTIONS PVT.LTD. v. FIRE OFFICER,CENTRAL RANGE,CUTTACK — Orissa High Court (2026-03-20)
• RAMESWAR SA v. STATE OF ORISSA — Orissa High Court (2026-03-20)